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[Cites 0, Cited by 0] [Section 121(2)] [Section 121] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 121(2)(d) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(d)manner of constituting supervisory committees under sub-section (1) of section 11;