Delhi High Court - Orders
Mahesh Kumar vs Union Of India & Anr on 10 September, 2021
Author: Amit Bansal
Bench: Amit Bansal
$~2 to 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LA.APP. 311/2017
MAHESH KUMAR ..... Appellant
Through: Mr. Suknda Dhamija with Mr. S.K.Rout &
Mr. Ganesh Singh, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Sanjay Kumar Pathak with Ms. K.K.
Kiran Pathak, Mr. Sunil Kumar Jha & Mr.
M.S.Akhtar Advocates or R-1/UOI.
Mr. Parag P.Tripathi, Senior Advocate with
Mr. Apoorv P. Tripathi, Ms. Akanksha
Kaul, Mr. Manek Singh, Mr. Pranav Gupta,
Mr. Aman Sahani, Ms. Riya Kalra, Ms.
Mishika Bajpai & Mr. Shantnu Aggarwal
Advocates for R-2 with Mr. Amitabh
Srivastava, Deputy Legal Manager of R-2.
+ LA.APP. 312/2017 & CM No.27882/2021(for early hearing)
JOGINDER SINGH & ORS ..... Appellants
Through: Mr. Suknda Dhamija with Mr. S.K.Rout &
Mr. Ganesh Singh, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel with
Ms. Jyoti Tyagi, Advocate for R-1.
Mr. Parag P.Tripathi, Senior Advocate with
Mr. Apoorv P. Tripathi, Ms. Akanksha
Kaul, Mr. Manek Singh, Mr. Pranav Gupta,
Mr. Aman Sahani, Ms. Riya Kalra, Ms.
Mishika Bajpai & Mr. Shantnu Aggarwal
Signature Not Verified
Signed By:SAKSHI RAMOLA
Location: LA.APP.311/2017 & Connected Matters Page 1 of 8
Signing Date:11.09.2021
12:22
Advocates for R-2 with Mr. Amitabh
Srivastava, Deputy Legal Manager of R-2.
+ LA.APP. 313/2017
JOGINDER SINGH ..... Appellant
Through: Mr. Suknda Dhamija with Mr. S.K.Rout &
Mr. Ganesh Singh, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel with
Ms. Jyoti Tyagi, Advocate for R-1.
Mr. Parag P.Tripathi, Senior Advocate with
Mr. Apoorv P. Tripathi, Ms. Akanksha
Kaul, Mr. Manek Singh, Mr. Pranav Gupta,
Mr. Aman Sahani, Ms. Riya Kalra, Ms.
Mishika Bajpai & Mr. Shantnu Aggarwal
Advocates for R-2 with Mr. Amitabh
Srivastava, Deputy Legal Manager of R-2.
+ LA.APP. 314/2017
VIDHYAWATI ..... Appellant
Through: Mr. Suknda Dhamija with Mr. S.K.Rout &
Mr. Ganesh Singh, Advocates.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel with
Ms. Jyoti Tyagi, Advocate for R-1.
Mr. Parag P.Tripathi, Senior Advocate with
Mr. Apoorv P. Tripathi, Ms. Akanksha
Kaul, Mr. Manek Singh, Mr. Pranav Gupta,
Mr. Aman Sahani, Ms. Riya Kalra, Ms.
Mishika Bajpai & Mr. Shantnu Aggarwal
Advocates for R-2 with Mr. Amitabh
Signature Not Verified
Signed By:SAKSHI RAMOLA
Location: LA.APP.311/2017 & Connected Matters Page 2 of 8
Signing Date:11.09.2021
12:22
Srivastava, Deputy Legal Manager of R-2.
+ LA.APP. 332/2017
BAGDU ..... Appellant
Through: Mr. Suknda Dhamija with Mr. S.K.Rout &
Mr. Ganesh Singh, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel with
Ms. Jyoti Tyagi, Advocate for R-1.
Mr. Parag P.Tripathi, Senior Advocate with
Mr. Apoorv P. Tripathi, Ms. Akanksha
Kaul, Mr. Manek Singh, Mr. Pranav Gupta,
Mr. Aman Sahani, Ms. Riya Kalra, Ms.
Mishika Bajpai & Mr. Shantnu Aggarwal
Advocates for R-2 with Mr. Amitabh
Srivastava, Deputy Legal Manager of R-2.
+ LA.APP. 363/2017 & CM No.26152/2021(for early hearing)
RAJESH KUMAR & ORS ..... Appellants
Through: Mr Rajesh Yadav Senior Advocate with
Ms. Ruchira, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel with
Ms. Jyoti Tyagi, Advocate for R-1.
+ LA.APP. 107/2018
BAL KISHAN & ORS ..... Appellants
Through: Mr. Anand Yadav with Mr. Pradyumn Rao,
Advocates.
versus
Signature Not Verified
Signed By:SAKSHI RAMOLA
Location: LA.APP.311/2017 & Connected Matters Page 3 of 8
Signing Date:11.09.2021
12:22
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel with
Ms. Jyoti Tyagi, Advocate for R-1.
+ LA.APP. 368/2017 & CM No.21858/2021(for early hearing)
OM PRAKASH (DECEASED ) THR LRS & ORS ..... Appellants
Through: Mr. B.D. Sharma, Advocate.
versus
UNION OF INIDA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel with
Ms. Jyoti Tyagi, Advocate for R-1.
Mr. Parag P.Tripathi, Senior Advocate with
Mr. Apoorv P. Tripathi, Ms. Akanksha
Kaul, Mr. Manek Singh, Mr. Pranav Gupta,
Mr. Aman Sahani, Ms. Riya Kalra, Ms.
Mishika Bajpai & Mr. Shantnu Aggarwal
Advocates for R-2 with Mr. Amitabh
Srivastava, Deputy Legal Manager of R-2.
+ LA.APP. 341/2017
NANAK CHAND ..... Appellant
Through: Mr Rajesh Yadav Senior Advocate with
Ms. Ruchira, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel with
Ms. Jyoti Tyagi, Advocate for R-1.
+ LA.APP. 354/2017
BAGDU ..... Appellant
Through: Mr. Suknda Dhamija with Mr. S.K.Rout &
Mr. Ganesh Singh, Advocates.
Signature Not Verified
Signed By:SAKSHI RAMOLA
Location: LA.APP.311/2017 & Connected Matters Page 4 of 8
Signing Date:11.09.2021
12:22
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel with
Ms. Jyoti Tyagi, Advocate for R-1.
+ LA.APP. 369/2017
DHARAM SINGH (DECASED) THR LRS & ORS ..... Appellants
Through: Mr. B.D. Sharma, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel with
Ms. Jyoti Tyagi, Advocate for R-1.
Mr. Parag P.Tripathi, Senior Advocate with
Mr. Apoorv P. Tripathi, Ms. Akanksha
Kaul, Mr. Manek Singh, Mr. Pranav Gupta,
Mr. Aman Sahani, Ms. Riya Kalra, Ms.
Mishika Bajpai & Mr. Shantnu Aggarwal
Advocates for R-2 with Mr. Amitabh
Srivastava, Deputy Legal Manager of R-2.
+ LA.APP. 370/2017 & CM No.27887/2021(for early hearing)
RAM PAL SINGH ..... Appellant
Through: Mr. B.D. Sharma, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel with
Ms. Jyoti Tyagi, Advocate for R-1.
Mr. Parag P.Tripathi, Senior Advocate with
Mr. Apoorv P. Tripathi, Ms. Akanksha
Kaul, Mr. Manek Singh, Mr. Pranav Gupta,
Mr. Aman Sahani, Ms. Riya Kalra, Ms.
Signature Not Verified
Signed By:SAKSHI RAMOLA
Location: LA.APP.311/2017 & Connected Matters Page 5 of 8
Signing Date:11.09.2021
12:22
Mishika Bajpai & Mr. Shantnu Aggarwal
Advocates for R-2 with Mr. Amitabh
Srivastava, Deputy Legal Manager of R-2.
+ LA.APP. 371/2017
BHULAN SINGH & ORS ..... Appellants
Through: Mr. B.D. Sharma, Advocate.
versus
UNION OF INDIA &ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel with
Ms. Jyoti Tyagi, Advocate for R-1.
Mr. Parag P.Tripathi, Senior Advocate with
Mr. Apoorv P. Tripathi, Ms. Akanksha
Kaul, Mr. Manek Singh, Mr. Pranav Gupta,
Mr. Aman Sahani, Ms. Riya Kalra, Ms.
Mishika Bajpai & Mr. Shantnu Aggarwal
Advocates for R-2 with Mr. Amitabh
Srivastava, Deputy Legal Manager of R-2.
+ LA.APP. 372/2017 & CM No.27879/2021(for early hearing)
DHARAM PAL THROUGH: LRS & ORS ..... Appellants
Through: Mr. B.D. Sharma, Advocate.
versus
UOI AND ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel with
Ms. Jyoti Tyagi, Advocate for R-1.
+ LA.APP. 373/2017
RAJENDER SINGH & ORS ..... Appellants
Through: Mr. B.D. Sharma, Advocate.
versus
Signature Not Verified
Signed By:SAKSHI RAMOLA
Location: LA.APP.311/2017 & Connected Matters Page 6 of 8
Signing Date:11.09.2021
12:22
UNION OF INIDA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel with
Ms. Jyoti Tyagi, Advocate for R-1.
+ LA.APP. 374/2017 & CM No.27881/2021(for early hearing)
RAM RATTAN (DEACASED) THR LRS & ORS ..... Appellants
Through: Mr. B.D. Sharma, Advocate.
versus
UNION OF INIDA &ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel with
Ms. Jyoti Tyagi, Advocate for R-1.
+ LA.APP. 376/2017 & CM No.26151/2021(for early hearing)
RAM PAL ..... Appellant
Through: Mr. Suknda Dhamija with Mr. S.K.Rout &
Mr. Ganesh Singh, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel with
Ms. Jyoti Tyagi, Advocate for R-1.
+ LA.APP. 377/2017
SRI CHAND (DECEASED) THROUGH LRS & ORS ..... Appellants
Through: Mr. Suknda Dhamija with Mr. S.K.Rout &
Mr. Ganesh Singh, Advocates.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel with
Ms. Jyoti Tyagi, Advocate for R-1.
Signature Not Verified
Signed By:SAKSHI RAMOLA
Location: LA.APP.311/2017 & Connected Matters Page 7 of 8
Signing Date:11.09.2021
12:22
+ LA.APP. 5/2019
CHIRANJI LAL TYAGI & ORS ..... Appellants
Through: Mr. Atha Sagar Verma, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel with
Ms. Jyoti Tyagi, Advocate for R-1.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 10.09.2021
1. Arguments have been concluded on behalf of counsels appearing on behalf of the appellants in all the appeals.
2. List for arguments on behalf of the respondents on 21st September, 2021 at the end of the Board.
3. Mr. Anand Yadav, learned counsel appearing for the appellants in LA.APP.107/2018 submits that one of the appellants has expired and he would be moving an application for impleadment of legal heirs. The said application be filed before the next date of hearing. CM No.2761/2019(for condonation of delay) in LA.APP. 5/2019
4. Notice was issued on the present application vide order dated 21 st January, 2019.
5. Counsel for the respondents in LA.APP.5/2019 to take instructions for the next date of hearing.
AMIT BANSAL, J SEPTEMBER 10, 2021 ak Signature Not Verified Signed By:SAKSHI RAMOLA Location: LA.APP.311/2017 & Connected Matters Page 8 of 8 Signing Date:11.09.2021 12:22