Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Mahesh Kumar vs Union Of India & Anr on 10 September, 2021

Author: Amit Bansal

Bench: Amit Bansal

                     $~2 to 20
                     *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                     +     LA.APP. 311/2017
                           MAHESH KUMAR                                       ..... Appellant
                                   Through:            Mr. Suknda Dhamija with Mr. S.K.Rout &
                                                       Mr. Ganesh Singh, Advocates.

                                              versus

                           UNION OF INDIA & ANR                        ..... Respondents
                                    Through: Mr. Sanjay Kumar Pathak with Ms. K.K.
                                              Kiran Pathak, Mr. Sunil Kumar Jha & Mr.
                                              M.S.Akhtar Advocates or R-1/UOI.
                                              Mr. Parag P.Tripathi, Senior Advocate with
                                              Mr. Apoorv P. Tripathi, Ms. Akanksha
                                              Kaul, Mr. Manek Singh, Mr. Pranav Gupta,
                                              Mr. Aman Sahani, Ms. Riya Kalra, Ms.
                                              Mishika Bajpai & Mr. Shantnu Aggarwal
                                              Advocates for R-2 with Mr. Amitabh
                                              Srivastava, Deputy Legal Manager of R-2.

                     +     LA.APP. 312/2017 & CM No.27882/2021(for early hearing)
                           JOGINDER SINGH & ORS                     ..... Appellants
                                    Through: Mr. Suknda Dhamija with Mr. S.K.Rout &
                                             Mr. Ganesh Singh, Advocates.

                                              versus

                           UNION OF INDIA & ANR                        ..... Respondents
                                    Through: Mr. Yeeshu Jain, Standing Counsel with
                                              Ms. Jyoti Tyagi, Advocate for R-1.
                                              Mr. Parag P.Tripathi, Senior Advocate with
                                              Mr. Apoorv P. Tripathi, Ms. Akanksha
                                              Kaul, Mr. Manek Singh, Mr. Pranav Gupta,
                                              Mr. Aman Sahani, Ms. Riya Kalra, Ms.
                                              Mishika Bajpai & Mr. Shantnu Aggarwal


Signature Not Verified
Signed By:SAKSHI RAMOLA
Location:            LA.APP.311/2017 & Connected Matters                          Page 1 of 8
Signing Date:11.09.2021
12:22
                                                        Advocates for R-2 with Mr. Amitabh
                                                       Srivastava, Deputy Legal Manager of R-2.

                     +     LA.APP. 313/2017
                           JOGINDER SINGH                                     ..... Appellant
                                    Through:           Mr. Suknda Dhamija with Mr. S.K.Rout &
                                                       Mr. Ganesh Singh, Advocates.

                                              versus

                           UNION OF INDIA & ANR                        ..... Respondents
                                    Through: Mr. Yeeshu Jain, Standing Counsel with
                                              Ms. Jyoti Tyagi, Advocate for R-1.
                                              Mr. Parag P.Tripathi, Senior Advocate with
                                              Mr. Apoorv P. Tripathi, Ms. Akanksha
                                              Kaul, Mr. Manek Singh, Mr. Pranav Gupta,
                                              Mr. Aman Sahani, Ms. Riya Kalra, Ms.
                                              Mishika Bajpai & Mr. Shantnu Aggarwal
                                              Advocates for R-2 with Mr. Amitabh
                                              Srivastava, Deputy Legal Manager of R-2.

                     +     LA.APP. 314/2017
                           VIDHYAWATI                                         ..... Appellant
                                  Through:             Mr. Suknda Dhamija with Mr. S.K.Rout &
                                                       Mr. Ganesh Singh, Advocates.

                                              versus

                           UNION OF INDIA AND ANR                     ..... Respondents
                                    Through: Mr. Yeeshu Jain, Standing Counsel with
                                             Ms. Jyoti Tyagi, Advocate for R-1.
                                             Mr. Parag P.Tripathi, Senior Advocate with
                                             Mr. Apoorv P. Tripathi, Ms. Akanksha
                                             Kaul, Mr. Manek Singh, Mr. Pranav Gupta,
                                             Mr. Aman Sahani, Ms. Riya Kalra, Ms.
                                             Mishika Bajpai & Mr. Shantnu Aggarwal
                                             Advocates for R-2 with Mr. Amitabh


Signature Not Verified
Signed By:SAKSHI RAMOLA
Location:            LA.APP.311/2017 & Connected Matters                           Page 2 of 8
Signing Date:11.09.2021
12:22
                                                        Srivastava, Deputy Legal Manager of R-2.

                     +     LA.APP. 332/2017
                           BAGDU                                              ..... Appellant
                                        Through:       Mr. Suknda Dhamija with Mr. S.K.Rout &
                                                       Mr. Ganesh Singh, Advocates.

                                              versus

                           UNION OF INDIA & ANR                        ..... Respondents
                                    Through: Mr. Yeeshu Jain, Standing Counsel with
                                              Ms. Jyoti Tyagi, Advocate for R-1.
                                              Mr. Parag P.Tripathi, Senior Advocate with
                                              Mr. Apoorv P. Tripathi, Ms. Akanksha
                                              Kaul, Mr. Manek Singh, Mr. Pranav Gupta,
                                              Mr. Aman Sahani, Ms. Riya Kalra, Ms.
                                              Mishika Bajpai & Mr. Shantnu Aggarwal
                                              Advocates for R-2 with Mr. Amitabh
                                              Srivastava, Deputy Legal Manager of R-2.

                     +     LA.APP. 363/2017 & CM No.26152/2021(for early hearing)
                           RAJESH KUMAR & ORS                       ..... Appellants
                                    Through: Mr Rajesh Yadav Senior Advocate with
                                             Ms. Ruchira, Advocate.

                                              versus

                           UNION OF INDIA & ANR                       ..... Respondents
                                    Through: Mr. Yeeshu Jain, Standing Counsel with
                                              Ms. Jyoti Tyagi, Advocate for R-1.

                     +     LA.APP. 107/2018
                           BAL KISHAN & ORS                                 ..... Appellants
                                    Through:           Mr. Anand Yadav with Mr. Pradyumn Rao,
                                                       Advocates.

                                              versus


Signature Not Verified
Signed By:SAKSHI RAMOLA
Location:            LA.APP.311/2017 & Connected Matters                             Page 3 of 8
Signing Date:11.09.2021
12:22
                            UNION OF INDIA & ANR                      ..... Respondents
                                    Through: Mr. Yeeshu Jain, Standing Counsel with
                                             Ms. Jyoti Tyagi, Advocate for R-1.

                     +     LA.APP. 368/2017 & CM No.21858/2021(for early hearing)
                           OM PRAKASH (DECEASED ) THR LRS & ORS ..... Appellants
                                   Through: Mr. B.D. Sharma, Advocate.

                                              versus

                           UNION OF INIDA & ANR                        ..... Respondents
                                    Through: Mr. Yeeshu Jain, Standing Counsel with
                                              Ms. Jyoti Tyagi, Advocate for R-1.
                                              Mr. Parag P.Tripathi, Senior Advocate with
                                              Mr. Apoorv P. Tripathi, Ms. Akanksha
                                              Kaul, Mr. Manek Singh, Mr. Pranav Gupta,
                                              Mr. Aman Sahani, Ms. Riya Kalra, Ms.
                                              Mishika Bajpai & Mr. Shantnu Aggarwal
                                              Advocates for R-2 with Mr. Amitabh
                                              Srivastava, Deputy Legal Manager of R-2.

                     +     LA.APP. 341/2017
                           NANAK CHAND                                        ..... Appellant
                                   Through:            Mr Rajesh Yadav Senior Advocate with
                                                       Ms. Ruchira, Advocate.

                                              versus

                           UNION OF INDIA & ANR                       ..... Respondents
                                    Through: Mr. Yeeshu Jain, Standing Counsel with
                                              Ms. Jyoti Tyagi, Advocate for R-1.

                     +     LA.APP. 354/2017
                           BAGDU                                              ..... Appellant
                                        Through:       Mr. Suknda Dhamija with Mr. S.K.Rout &
                                                       Mr. Ganesh Singh, Advocates.


Signature Not Verified
Signed By:SAKSHI RAMOLA
Location:            LA.APP.311/2017 & Connected Matters                             Page 4 of 8
Signing Date:11.09.2021
12:22
                                               versus

                           UNION OF INDIA & ANR                       ..... Respondents
                                    Through: Mr. Yeeshu Jain, Standing Counsel with
                                              Ms. Jyoti Tyagi, Advocate for R-1.

                     +     LA.APP. 369/2017
                           DHARAM SINGH (DECASED) THR LRS & ORS ..... Appellants
                                   Through: Mr. B.D. Sharma, Advocate.

                                              versus

                           UNION OF INDIA & ANR                        ..... Respondents
                                    Through: Mr. Yeeshu Jain, Standing Counsel with
                                              Ms. Jyoti Tyagi, Advocate for R-1.
                                              Mr. Parag P.Tripathi, Senior Advocate with
                                              Mr. Apoorv P. Tripathi, Ms. Akanksha
                                              Kaul, Mr. Manek Singh, Mr. Pranav Gupta,
                                              Mr. Aman Sahani, Ms. Riya Kalra, Ms.
                                              Mishika Bajpai & Mr. Shantnu Aggarwal
                                              Advocates for R-2 with Mr. Amitabh
                                              Srivastava, Deputy Legal Manager of R-2.

                     +     LA.APP. 370/2017 & CM No.27887/2021(for early hearing)
                           RAM PAL SINGH                                     ..... Appellant
                                    Through:           Mr. B.D. Sharma, Advocate.

                                              versus

                           UNION OF INDIA & ANR                        ..... Respondents
                                    Through: Mr. Yeeshu Jain, Standing Counsel with
                                              Ms. Jyoti Tyagi, Advocate for R-1.
                                              Mr. Parag P.Tripathi, Senior Advocate with
                                              Mr. Apoorv P. Tripathi, Ms. Akanksha
                                              Kaul, Mr. Manek Singh, Mr. Pranav Gupta,
                                              Mr. Aman Sahani, Ms. Riya Kalra, Ms.


Signature Not Verified
Signed By:SAKSHI RAMOLA
Location:            LA.APP.311/2017 & Connected Matters                             Page 5 of 8
Signing Date:11.09.2021
12:22
                                                        Mishika Bajpai & Mr. Shantnu Aggarwal
                                                       Advocates for R-2 with Mr. Amitabh
                                                       Srivastava, Deputy Legal Manager of R-2.

                     +     LA.APP. 371/2017
                           BHULAN SINGH & ORS                      ..... Appellants
                                    Through: Mr. B.D. Sharma, Advocate.

                                              versus

                           UNION OF INDIA &ANR                        ..... Respondents
                                    Through: Mr. Yeeshu Jain, Standing Counsel with
                                             Ms. Jyoti Tyagi, Advocate for R-1.
                                             Mr. Parag P.Tripathi, Senior Advocate with
                                             Mr. Apoorv P. Tripathi, Ms. Akanksha
                                             Kaul, Mr. Manek Singh, Mr. Pranav Gupta,
                                             Mr. Aman Sahani, Ms. Riya Kalra, Ms.
                                             Mishika Bajpai & Mr. Shantnu Aggarwal
                                             Advocates for R-2 with Mr. Amitabh
                                             Srivastava, Deputy Legal Manager of R-2.

                     +     LA.APP. 372/2017 & CM No.27879/2021(for early hearing)
                           DHARAM PAL THROUGH: LRS & ORS          ..... Appellants
                                   Through: Mr. B.D. Sharma, Advocate.

                                              versus

                           UOI AND ANR                                         ..... Respondents
                                    Through:           Mr. Yeeshu Jain, Standing Counsel with
                                                       Ms. Jyoti Tyagi, Advocate for R-1.

                     +     LA.APP. 373/2017
                           RAJENDER SINGH & ORS                   ..... Appellants
                                   Through: Mr. B.D. Sharma, Advocate.

                                              versus



Signature Not Verified
Signed By:SAKSHI RAMOLA
Location:            LA.APP.311/2017 & Connected Matters                              Page 6 of 8
Signing Date:11.09.2021
12:22
                            UNION OF INIDA & ANR                       ..... Respondents
                                    Through: Mr. Yeeshu Jain, Standing Counsel with
                                              Ms. Jyoti Tyagi, Advocate for R-1.

                     +     LA.APP. 374/2017 & CM No.27881/2021(for early hearing)
                           RAM RATTAN (DEACASED) THR LRS & ORS ..... Appellants
                                   Through: Mr. B.D. Sharma, Advocate.

                                              versus

                           UNION OF INIDA &ANR                       ..... Respondents
                                    Through: Mr. Yeeshu Jain, Standing Counsel with
                                             Ms. Jyoti Tyagi, Advocate for R-1.

                     +     LA.APP. 376/2017 & CM No.26151/2021(for early hearing)
                           RAM PAL                                            ..... Appellant
                                        Through:       Mr. Suknda Dhamija with Mr. S.K.Rout &
                                                       Mr. Ganesh Singh, Advocates.

                                              versus

                           UNION OF INDIA & ANR                       ..... Respondents
                                    Through: Mr. Yeeshu Jain, Standing Counsel with
                                              Ms. Jyoti Tyagi, Advocate for R-1.

                     +     LA.APP. 377/2017
                           SRI CHAND (DECEASED) THROUGH LRS & ORS ..... Appellants
                                    Through: Mr. Suknda Dhamija with Mr. S.K.Rout &
                                             Mr. Ganesh Singh, Advocates.

                                              versus

                           UNION OF INDIA & ANR                       ..... Respondents
                                    Through: Mr. Yeeshu Jain, Standing Counsel with
                                              Ms. Jyoti Tyagi, Advocate for R-1.




Signature Not Verified
Signed By:SAKSHI RAMOLA
Location:            LA.APP.311/2017 & Connected Matters                          Page 7 of 8
Signing Date:11.09.2021
12:22
                      +     LA.APP. 5/2019
                           CHIRANJI LAL TYAGI & ORS                  ..... Appellants
                                     Through: Mr. Atha Sagar Verma, Advocate.

                                                 versus

                           UNION OF INDIA & ANR                          ..... Respondents
                                      Through: Mr. Yeeshu Jain, Standing Counsel with
                                                 Ms. Jyoti Tyagi, Advocate for R-1.
                           CORAM:
                           HON'BLE MR. JUSTICE AMIT BANSAL
                                      ORDER

% 10.09.2021

1. Arguments have been concluded on behalf of counsels appearing on behalf of the appellants in all the appeals.

2. List for arguments on behalf of the respondents on 21st September, 2021 at the end of the Board.

3. Mr. Anand Yadav, learned counsel appearing for the appellants in LA.APP.107/2018 submits that one of the appellants has expired and he would be moving an application for impleadment of legal heirs. The said application be filed before the next date of hearing. CM No.2761/2019(for condonation of delay) in LA.APP. 5/2019

4. Notice was issued on the present application vide order dated 21 st January, 2019.

5. Counsel for the respondents in LA.APP.5/2019 to take instructions for the next date of hearing.

AMIT BANSAL, J SEPTEMBER 10, 2021 ak Signature Not Verified Signed By:SAKSHI RAMOLA Location: LA.APP.311/2017 & Connected Matters Page 8 of 8 Signing Date:11.09.2021 12:22