Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Punjab - Subsection

Section 54(2)(ii) in Punjab Transparency in Public Procurement Act, 2019

(ii)"director" in relation to a limited liability partnership or firm, means a partner in the firm.