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[Cites 0, Cited by 0] [Section 67(3)] [Section 67] [Entire Act]

State of West Bengal - Subsection

Section 67(3)(a) in The West Bengal Panchayat Elections Act, 2003

(a)on receipt of any of the reports referred to in sub-section (2) -
(i)accept the report and proceed in terms of sub-section (4) or allow completion of the election; or
(ii)modify in any manner, as it deems fit, the order or the directions referred to in sub-section (2) by an order specifying its decision and the action thereon;