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[Cites 0, Cited by 0] [Section 82A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 82A(4) in The M.P. Bhumi Vikas Rules, 1984

(4)Approach to plinth level. - Every building should have at least one entrance accessible to the handicapped and shall be indicated by proper signage. This entrance shall be approached through a ramp together with the stepped entry.