Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act] Union of India - Subsection Section 68(2)(iii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016 (iii)the Person-in-charge shall furnish his report in this respect to the police and inform the Board or the Committee at the earliest;