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[Cites 0, Cited by 1] [Section 75] [Entire Act]

NCT Delhi - Subsection

Section 75(1) in Delhi Panchayat Raj Act, 1954

(1)Any court before whom a [suit, criminal case or proceeding] [Substituted by Central Act 9 of 1959.] triable by a Panchayati Adalat is filed shall transfer the [suit, criminal case or proceeding] [Substituted by Central Act 9 of 1959.] to the Circle Panchayat having jurisdiction.