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[Cites 0, Cited by 1] [Section 32] [Entire Act]

NCT Delhi - Subsection

Section 32(3) in Delhi Co-operative Societies Act, 1972

(3)The administrator shall, subject to the control of the Registrar and to such instructions as he may from time to time give, have power to exercise all or any of the functions of the committee or of any officer of the society and take all such actions as may be required in the interest of the society.