Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 292] [Entire Act]

State of Haryana - Subsection

Section 292(1) in Punjab Jail Manual

(1)Every head warder shall at least ten minutes before the hour fixed for relieving the guard on duty, collect the warders of the relieving guard at the main gate of the Jail. At the proper time he shall march the relieving guard of warders to their respective posts, and remove the guard to be relieved.