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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(5) in The Standards Of Weights And Measures Act, 1976

(5)The prescribed authority shall test the models submitted to it with a view to
(a)ascertaining whether such models conform to the standards established by or under this Act;
(b)finding out the ability of such models to maintain accuracy over periods of sustained use; and
(c)determining the performance of such models under such varied conditions as may be prescribed.