Punjab-Haryana High Court
Suresh Kumar And Others vs Land Acquisition Collector on 15 May, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.7981 of 2011 (O&M)
(L.A.C. No.360 of 2010)
Suresh Kumar and others
...... Appellants
Versus
Land Acquisition Collector
.... Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Mani Ram Verma, Advocate for the land owners.
Mr. H.S. Hooda, Advocate General, Haryana with Mr. D.D. Gupta, Addl. Advocate General, Haryana and Mr. Ashish Gupta, Asstt. Advocate General, Haryana. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 5571 of 2011, titled as Land Acquisition Collector and another Versus Shashi Prabha.
(RAJESH BINDAL) 15.05.2012 JUDGE sarita