Delhi High Court - Orders
Ircon International Limited vs Hindustan Construction Co. Ltd on 27 September, 2019
Author: Navin Chawla
Bench: Navin Chawla
$~SB-1 to 4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 327/2018 & I.A.Nos.10038/2018, 16254/2018
+ O.M.P. (COMM) 337/2018 & I.A.Nos.10368/2018, 16249/2018
IRCON INTERNATIONAL LIMITED ..... Petitioner
Through Mr.Gauhar Mirza,Mr.Prakhar Deep
and Mr.Nishantn Doshi, Advs.
versus
HINDUSTAN CONSTRUCTION CO. LTD ...... Respondent
Through Ms.Shruti Arora, Adv.
+ OMP (ENF.) (COMM.) 192/2018
+ OMP (ENF.) (COMM.) 193/2018
HINDUSTAN CONSTRUCTION CO. LTD. ..... Petitioner
Through Ms.Shruti Arora, Adv.
versus
IRCON INTERNATIONAL LTD. ..... Respondent
Through Mr.Gauhar Mirza,Mr.Prakhar Deep
and Mr.Nishantn Doshi, Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 27.09.2019 These matters were last heard on 27.02.2019 and only petitioner had concluded its arguments.
Looking into the present nature of the Board, it would not be possible to continue with these petitions List before the Roster Bench on 17th October, 2019.
NAVIN CHAWLA, J SEPTEMBER 27, 2019/Arya