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Delhi High Court - Orders

Ircon International Limited vs Hindustan Construction Co. Ltd on 27 September, 2019

Author: Navin Chawla

Bench: Navin Chawla

$~SB-1 to 4
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    O.M.P. (COMM) 327/2018 & I.A.Nos.10038/2018, 16254/2018
+    O.M.P. (COMM) 337/2018 & I.A.Nos.10368/2018, 16249/2018
      IRCON INTERNATIONAL LIMITED             ..... Petitioner
                   Through  Mr.Gauhar Mirza,Mr.Prakhar Deep
                            and Mr.Nishantn Doshi, Advs.
                           versus
      HINDUSTAN CONSTRUCTION CO. LTD ...... Respondent
                  Through  Ms.Shruti Arora, Adv.

+     OMP (ENF.) (COMM.) 192/2018
+     OMP (ENF.) (COMM.) 193/2018
      HINDUSTAN CONSTRUCTION CO. LTD.          ..... Petitioner
                  Through  Ms.Shruti Arora, Adv.
                           versus

      IRCON INTERNATIONAL LTD.               ..... Respondent
                   Through  Mr.Gauhar Mirza,Mr.Prakhar Deep
                            and Mr.Nishantn Doshi, Advs.

      CORAM:
      HON'BLE MR. JUSTICE NAVIN CHAWLA
                   ORDER

% 27.09.2019 These matters were last heard on 27.02.2019 and only petitioner had concluded its arguments.

Looking into the present nature of the Board, it would not be possible to continue with these petitions List before the Roster Bench on 17th October, 2019.

NAVIN CHAWLA, J SEPTEMBER 27, 2019/Arya