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State of Bihar - Section
Section 34 in Bihar Commercial Taxes Tribunal Regulation, 1979
34. Court-fee.
- (i) The Court-fee payable on Vakalatnama or on any other form of power filed before the Tribunal shall be Rs. 5.55 only.| Ordinary | Extra fee for urgent copy | ||
| Rs. | Rs. | ||
| (a) | Application for copy | 1.50 | 4.00 |
| (b) | Searching fee | 0.50 | 0.50 |
| (c) | Copying fee (for every 150 words or less) | 0.50 | 0.50 |
| (d) | Authentication fee for every 300 words or less | 1.50 | 1.50 |