Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66(9)] [Section 66] [Entire Act]

State of Punjab - Subsection

Section 66(9)(k) in The Punjab Factory Rules, 1952

(k)In case of those factories where high hazard materials are stored or used, the travel distance to the exit shall not exceed twenty-two-and-a-half metres and there shall be at least two ways of escape from every room, however small except toilet rooms, so located that the points of access thereto, are out of, or suitably shielded from areas of high hazard.