Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(7)(l) in Tamil Nadu Fire Service Rules, 1990 (l)see that the communication system is in proper working condition and send an immediate report to appropriate authority in case of any defect or failure;