Section 92 in Tamil Nadu Town and Country Planning Act, 1971
92. Power of Government to issue orders and directions to subordinate officers.
- The Government may issue to the planning authority or any other authority or officer not being the Tribunal or any other appellate authority) such orders and directions as in their opinion are necessary or expedient for carrying out the purposes of this Act and such planning authority or other authority or officer shall give effect to all such orders and directions.
