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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(1)(e) in The West Bengal Factories Rules, 1958

(e)in all work places having serious fire or flash-fire hazards, passages between machines, installation or piles of material shall be at least 90cm. wide. [For storage piles, the clearance between the ceiling and the top of the pile shall not be less than 2m] [Inserted by W. B. Factories Amendment Rules, 1991, dated 27.11.1991.]