Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 132 in The Calcutta Improvement Act, 1911 132. Remuneration of auditor. - The Board shall pay to the said auditor such remuneration as the [State Government] [Words substituted by the Adaptation of Laws Order, 1950.] may direct.
