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Madhya Pradesh High Court

Deepak Kumar vs The State Of M.P. & Anr. on 26 September, 2022

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 5028 of 2004 (NAGIN CHAND & ORS. Vs THE STATE OF M.P. AND ORS.) WP/05030/2004, WP/02928/2005, WP/03164/2005, WP/03165/2005, WP/03167/2005, WP/03329/2005 Dated : 26-09-2022 Parties through their counsel. They submit that there is no possibility of resolving the dispute by the Mediator.

In the circumstance, the Registry is directed to list these matters for regular hearing in due course.

I.R., if any, shall continue.

(SANJAY DWIVEDI) JUDGE Sudesh Digitally signed by SUDESH KUMAR SHUKLA SUDESH DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=HIGH COURT OF MADHYA PRADESH, postalCode=482001, st=Madhya Pradesh, KUMAR 2.5.4.20=1d5e479f08e68eda8f9271 dbbe2c4bc3916264aec736f7c5f58 85257f5eeaeb7, pseudonym=70EE703D36E97ABB2 SHUKLA 0BA3C79C921929E09400A16, serialNumber=7D462390C18350EF 7C40811B12AB45D82AF12598787 62BAC356DCFA877F02654, cn=SUDESH KUMAR SHUKLA Date: 2022.09.27 10:29:53 +05'30'