Jammu & Kashmir High Court - Srinagar Bench
State Of Jammu And Kashmir Through ... vs M/S Wpil Ltd Through Assistant Manager on 17 July, 2023
Author: Sanjay Dhar
Bench: Sanjay Dhar
S. No. 12
Regular
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
AA No. 4/2015
State of Jammu and Kashmir through Commissioner Secretary to Govt.
.....Petitioner(s)
Through: Mr. M A Chashoo, Adv.
V/s
M/s WPIL ltd through Assistant Manager ..... Respondent(s)
Through: Mr. Syed Faisal Qadiri, Sr. Adv.
with Mr. Salih Pirzada, Adv.
CORAM:
Hon'ble Mr. Justice Sanjay Dhar, Judge.
ORDER
17.07.2023 Since the matter is required to be finally considered. It is therefore directed that the matter be listed for final hearing on 22.08.2023.
(Sanjay Dhar) Judge SRINAGAR 17.07.2023 "Aasif"