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[Cites 0, Cited by 0] [Section 106] [Entire Act]

Union of India - Subsection

Section 106(b) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(b)stripped forms in concreting work are removed or stockpiled promptly after stripping from all areas in which building workers are required to work or pass;