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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1)(g) in The Tamil Nadu Acquisition of Hoardings Act, 1985

(g)nothing in the Arbitration Act, 1940 (Central Act X of 1940)1 shall apply to the arbitrations under this section.