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State of Punjab - Section

Section 31 in The Punjab School Education Board (Penalties for Misconduct and use of Unfair Means in the Matriculation and Higher Secondary Examinations) Regulations, 1979

31. Effect of disqualification.

- A candidate who is disqualified from appearing in any examination under these regulations, shall not be eligible to in appear any examination of the Board for the period during which such disqualification remains in force.