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Supreme Court - Daily Orders

Sri Dattatraya vs Sharanappa on 9 October, 2023

Bench: S. Ravindra Bhat, Aravind Kumar

     ITEM NO.24                                 COURT NO.8                  SECTION II­C

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                           SPECIAL LEAVE PETITION (CRIMINAL) Diary No.32262/2023

     (Arising out of impugned final judgment and order dated 03­03­2023
     in CRLA No. 200139/2019 passed by the High Court of Karnataka at
     Kalaburagi)

     SRI DATTATRAYA                                                         Petitioner(s)

                                                       VERSUS

     SHARANAPPA                                                             Respondent(s)

     (FOR ADMISSION and I.R. and IA No.203688/2023­CONDONATION OF DELAY
     IN FILING SLP, IA No.203690/2023­EXEMPTION FROM FILING O.T. and IA
     No.203689/2023­CONDONATION OF DELAY IN REFILING SLP)

     Date : 09­10­2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                             HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s)
                                           Mr. Anand Sanjay M. Nuli, Adv.
                                           Mr. Suraj Kaushik, Adv.
                                           Mr. Dharm Singh, Adv.
                                           Mr. Shiva Swaroop, Adv.
                                         For M/s. Nuli & Nuli, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

1. Heard learned counsel appearing for petitioner and perused the material placed on record.

2. Delay condoned.

3. Application seeking exemption from filing official translation of the Annexures is allowed.

4. Signature Not Verified Issue notice.

Digitally signed by VISHAL ANAND

5. Date: 2023.10.10 16:20:17 IST Reason:

Dasti service, in addition, is permitted.
(VISHAL ANAND) (BEENA JOLLY) ASTT. REGISTRAR­cum­PS COURT MASTER (NSH)