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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(5) in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957

(5)While making allotment, as far as may be possible, compact blocks shall be assigned to each allottee.