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[Cites 0, Cited by 0] [Section 0853(0278)] [Section 0853] [Entire Act]

State of Chattisgarh - Subsection

Section 0853(0278)(b) in Chhattisgarh Minor Mineral Rules, 2015

(b)No dues certificate as prescribed in Form-II of payment of mining dues, such as royalty or Dead Rent and surface rent payable under the Act or the rules made thereunder, from the Government or any officer or authority authorized by that Government in this behalf: