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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(g) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003

(g)"Land Use" means the use of any land or part thereof in the industrial development area for industrial, residential, institutional, commercial, public, water bodies, organised recreational open spaces, streets, transportation, public and semi-public buildings, agriculture and other like purposes;