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State of Odisha - Section

Section 430 in The Orissa Municipal Corporation Act, 2003

430. Measures for watering street.

- The Commissioner may -
(a)take measures for having the public streets watered at such time and seasons and in such manner as he may think fit; and
(b)procure and maintain such vehicles, animals, apparatus as he shall think fit for the said purpose.
Chapter-XIX Building Regulations