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[Cites 0, Cited by 0] [Section 229] [Entire Act]

Union of India - Subsection

Section 229(a) in The Navy (Pay And Allowances) Regulations, 1966

(a)[ Officers
(i)on transfer from one ship appointment to another necessitating change of station one month's pay.
(ii)when proceeding abroad on duty or on deputation or returning to India from abroad--one month's pay.
(iii)when proceeding on annual leave or combined leave pay for the annual leave portion of the leave.