Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Assam - Subsection Section 80(2) in Assam Co-Operative Societies Act, 2007 (2)The books of account and records shall be open to inspection by any Director during office. hours of the cooperative society.
