Supreme Court - Daily Orders
K. Gopal Reddy And Ors. Etc. Etc. vs K. Gopal Reddy . Etc. Etc. on 2 July, 2015
Bench: T.S. Thakur, R. Banumathi
1
ITEM NO.25 COURT NO.2 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
9290-9354/2015
(Arising out of impugned final judgment and order dated 15/09/2014
in WA No. 200429/2014,15/09/2014 in WA No. 200431/2014,15/09/2014
in WA No. 200433/2014,15/09/2014 in WA No. 200435/2014,15/09/2014
in WA No. 200437/2014,15/09/2014 in WA No. 200439/2014,15/09/2014
in WA No. 200441/2014,15/09/2014 in WA No. 200443/2014,15/09/2014
in WA No. 200466/2014,15/09/2014 in WA No. 200467/2014,15/09/2014
in WA No. 200468/2014,15/09/2014 in WA No. 200470/2014,15/09/2014
in WA No. 200472/2014,15/09/2014 in WA No. 200474/2014,15/09/2014
in WA No. 200476/2014,15/09/2014 in WA No. 200478/2014,15/09/2014
in WA No. 200480/2014,15/09/2014 in WA No. 200482/2014,15/09/2014
in WA No. 200484/2014,15/09/2014 in WA No. 200486/2014,15/09/2014
in WA No. 200488/2014,15/09/2014 in WA No. 200412/2014,15/09/2014
in WA No. 200428/2014,15/09/2014 in WA No. 200430/2014,15/09/2014
in WA No. 200432/2014,15/09/2014 in WA No. 200434/2014,15/09/2014
in WA No. 200436/2014,15/09/2014 in WA No. 200438/2014,15/09/2014
in WA No. 200440/2014,15/09/2014 in WA No. 200442/2014,15/09/2014
in WA No. 200444/2014,15/09/2014 in WA No. 200446/2014,15/09/2014
in WA No. 200427/2014,15/09/2014 in WA No. 200445/2014,15/09/2014
in WA No. 200447/2014,15/09/2014 in WA No. 200449/2014,15/09/2014
in WA No. 200451/2014,15/09/2014 in WA No. 200453/2014,15/09/2014
in WA No. 200455/2014,15/09/2014 in WA No. 200448/2014,15/09/2014
in WA No. 200450/2014,15/09/2014 in WA No. 200452/2014,15/09/2014
in WA No. 200454/2014,15/09/2014 in WA No. 200456/2014,15/09/2014
in WA No. 200458/2014,15/09/2014 in WA No. 200460/2014,15/09/2014
in WA No. 200462/2014,15/09/2014 in WA No. 200464/2014,15/09/2014
in WA No. 200469/2014,15/09/2014 in WA No. 200471/2014,15/09/2014
in WA No. 200473/2014,15/09/2014 in WA No. 200475/2014,15/09/2014
in WA No. 200477/2014,15/09/2014 in WA No. 200479/2014,15/09/2014
in WA No. 200481/2014,15/09/2014 in WA No. 200483/2014,15/09/2014
in WA No. 200485/2014,15/09/2014 in WA No. 200487/2014,15/09/2014
in WA No. 200489/2014,15/09/2014 in WA No. 200457/2014,15/09/2014
in WA No. 200459/2014,15/09/2014 in WA No. 200461/2014,15/09/2014
in WA No. 200463/2014,15/09/2014 in WA No. 200465/2014,15/09/2014
in WA No. 200490/2014 passed by the High Court Of Karnataka At
Gulbarga)
K. GOPAL REDDY AND ORS. ETC. ETC.
Signature Not Verified
Petitioner(s)
Digitally signed by
Shashi Sareen
Date: 2015.07.02
10:49:22 IST
Reason: VERSUS
STATE OF KARNATAKA AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing slp)
2
Date : 02/07/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Basava Prabhu S.Patil, Sr. Adv.
Mr. B. Subrahmanya Prasad,Adv.
Mr. Anirudh Sanganeria, Adv.
Mr. Chinmay Deshpande, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Delay condoned.
We do not see any merit in these special leave petitions, which are hereby dismissed. (Shashi Sareen) (Veena Khera) Court Master Court Master