Jammu & Kashmir High Court - Srinagar Bench
Latief Ahmad Dar vs Government Of Jk And Others on 28 November, 2019
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
S. No. 12
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IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
HCP no. 26/2019
Latief Ahmad Dar
.... Petitioner(s)
Through:- Mr Wajid Haseeb, Advocate
v/s
Government of JK and others
Through:- Mr Mir Suhail, AAG
.... Respondent(s)
CORAM:
HON'BLE MR JUSTICE ALI MOHAMMAD MAGREY, JUDGE
ORDER
28.11.2019 Requisite records be produced on the next date of hearing without fail. List for consideration on 26th December, 2019.
(ALI MOHAMMAD MAGREY) JUDGE Srinagar 28.11.2019 Amjad Lone PS AMJAD AHMAD LONE 2019.11.29 17:39 I attest to the accuracy and integrity of this document