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Jammu & Kashmir High Court - Srinagar Bench

Latief Ahmad Dar vs Government Of Jk And Others on 28 November, 2019

Author: Ali Mohammad Magrey

Bench: Ali Mohammad Magrey

            S. No. 12
            Advance list

                               IN THE HIGH COURT OF JAMMU AND KASHMIR
                                             AT SRINAGAR

                                            HCP no. 26/2019
           Latief Ahmad Dar
                                                                        .... Petitioner(s)
                                     Through:- Mr Wajid Haseeb, Advocate

                                               v/s
           Government of JK and others
                                     Through:- Mr Mir Suhail, AAG
                                                                       .... Respondent(s)
                                     CORAM:
                   HON'BLE MR JUSTICE ALI MOHAMMAD MAGREY, JUDGE
                                      ORDER

28.11.2019 Requisite records be produced on the next date of hearing without fail. List for consideration on 26th December, 2019.

(ALI MOHAMMAD MAGREY) JUDGE Srinagar 28.11.2019 Amjad Lone PS AMJAD AHMAD LONE 2019.11.29 17:39 I attest to the accuracy and integrity of this document