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Bombay Presidency - Section

Section 4 in The Bombay Highways Rules, 1958

4. Form of application for permission under section 9.

- An application for permission falling under clause (a) or clause (b) of sub-section (1) of section 9 shall be made in Form A in Schedule I and for permission falling under clause (c) of that sub-section shall be made in Form A-1 in Schedule I.