Section 13(2)(d) in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(d)prevent any other person from committing any such act as is prohibited under sub-regulation (1).

Legal Document View