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State of Punjab - Section

Section 81 in The Punjab Factory Rules, 1952

81. Supply of Milk and Refreshment.

- At least half of pint of pure milk shall be available for each child on every day it is accommodated in the creche and the mother of such a child shall be allowed in the course of her daily work, two intervals of at least 15 minutes to feed the child. For children above two years of age there shall be provided in addition an adequate supply of wholesome refreshment.