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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(viii) in The Orissa Kendu Leaves Manual, 1973

(viii)He shall inspect every month at least 50 per cent of the phadies during collection season and 50 per cent of the processing and binding centres at the time of processing in his Division.