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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Karnataka - Subsection

Section 26(2)(v) in Roerich and Devikarani Roerich Estate (Acquisition and Transfer) Act, 1996

(v)sums raised by way of loan by the Board with the previous sanction of the State government;