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State of Karnataka - Section

Section 2B in The High Court of Karnataka Rules, 1959

2B. Charges for preparation of certified copies [otherwise than by photocopying] [Substituted by Notification No. HCE 395 of 1991 dated 27.10.1992 w.e.f. 5.11.1992] shall be calculated at the rate of 35 paise for a folio. A 'folio' means a group of 175 words. If, however, the entire text to be copied is less than 175 words, the said text shall be treated as one folio. If the total number of words to be copied, divided by 175, leaves a remainder of less than 175 words, the said remainder shall also be treated as one folio.

Illustrations. - 1. The text to be copied has a total number of 50 words or 100 words or 174 words. In each case, it is to be treated as one folio.