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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

1.

(1)These rules may be called the Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006.
(2)They shall extend to all areas where Andhra Pradesh Excise Act 1968 is in force.
(3)They shall come into force at once.