Punjab-Haryana High Court
Silverlining Advertisers vs State Of Punjab & Ors on 6 September, 2016
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
220
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-998-2014 (O&M)
Date of Decision: 6.9.2016
Silverlining Advertisers ...Petitioner.
vs.
State of Punjab and others ....Respondents.
CORAM: - HON'BLE MR. JUSTICE RAKESH KUMAR JAIN.
Present:- None for the petitioner.
Mr. Anant Kataria, DAG, Punjab
Mr. R.D. Bawa, Advocate
for respondent No. 2.
.....
RAKESH KUMAR JAIN, J Case has been passed over twice but none has appeared on behalf of the petitioner.
Dismissed for want of prosecution.
06.09.2016 (Rakesh Kumar Jain)
preeti Judge
Whether speaking/reasoned Yes/No
Whether Reportable Yes/No
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