Section 8(2) in University of Horticultural Sciences Act, 2009
(2)Any student of a college or institution specified in sub-section (1), who was studying for any final examination of the University of Agricultural Sciences, Bangalore or the University of Agricultural Sciences, Dharwad, as the case may be, prior to the specified date, shall be permitted to complete his course, and the concerned University shall make arrangements for holding such students, examinations.
