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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(3)(xii) in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011

(xii)The old age home shall ensure that rights and entitlements of senior citizens under various schemes/statutory provisions are protected at all times.