Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(2) in The U.P. Fire (Gazetted Officer) Services Rules, 1984

(2)The scales of pay at the time of the commencement of these rules are as follows :
  Name of the post   Scale of pay*
      Rs.
1. Director ... 1,840-60-1,900-75-2,200-100-2,400.
2. Joint Director ... 1,540-60-1,900-E. B.-75-2,200.
3. Deputy Director (Technical) ... 1,250-50-1,300-60-1,660-E. B.-60-1,900-75-2,050.
4. Commandant Training Centre.    
5. Chief Fire Officer ... 850-40-1,050-E. B.-50-1,300-60-1,420-E. B.-60-1,720.
*For Latest Pay Scale, please see Current G.O.Note.-Scales of pay of posts shown against 3 and 4 above being equal, officers holding these posts are transferable from one post to another and vice versa.