Section 26 in Srinagar and Jammu Cluster Universities Act, 2016
26. Powers of each Faculty.
- Each Board shall have the following powers and functions, namely :-(a)subject to the control of the Academic Council to organize the teaching work of the Cluster University in the subjects assigned to the Faculty ;(b)to suggest to the Academic Council the syllabi and courses of studies for different examinations after consulting the Boards of Studies ;(c)to recommend to the Academic Council the conditions for the award of degrees, diplomas and other distinctions ;(d)to deal with any matter referred to it by the University Council or the Syndicate or the Academic Council ;(e)to discharge such other functions as may be prescribed by the Statutes and Regulations ;(f)to transact such other business as may be approved by the Deans of the Faculties.
