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[Cites 0, Cited by 0] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(3) in The Indian Electricity Rules, 1956

(3)No conductor of an overhead line including service lines, erected elsewhere than along or across any street shall be at a height less than-
(a) for low, medium and high voltage lines upto and including 11,00 volts, if bare 4.6 metres
(b) For low, medium and high voltage lines upto and including 11,000 volts, if insulated 4.0 metres
(c) for low voltage lines above 11,000 volts 5.2 metres