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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Odisha - Subsection

Section 51(3) in The Orissa Co-operative Societies Rules, 1965

(3)A member of Primary Society applying for loan shall furnish a full statement of his -
(i)property and debts;
(ii)annual income;
(iii)annual expenditure including instalment of principal and interest on prior debts; and
(iv)surplus available for repayment of the loan applied for.