Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Rajasthan - Subsection Section 72(d) in Rajasthan Forest Act, 1953 (d)[ power to issue a search warrant under the Code of criminal Procedure, 1973 (Central Act No. 2 of 1974).] [Added by Act No. 15 of 2013, dated 9.4.2013.]
