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[Cites 0, Cited by 0] [Section 45A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 45A(2) in The M.P. Vanijyik Kar Adhiniyam, 1994

(2)An officer, not below the rank of [Assistant Commercial Tax Officer] shall be in-charge of the check post (hereinafter referred to as the check post officer) and he shall be assisted by other category of officers.