Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 429] [Entire Act] State of Goa - Subsection Section 429(3) in Goa Prisons Rules, 2006 (3)to prevent and report any communication or attempt at communication between prisoners and outsiders except as permitted by the rules.