Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8A(3)] [Section 8A] [Entire Act]

State of West Bengal - Subsection

Section 8A(3)(b) in West Bengal Value Added Tax Act, 2003

(b)he has been, prior to his retirement on superannuation from the service of the State Government, an Additional Commissioner or a Special Commissioner.